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State of Bihar - Section

Section 527 in The Bihar General Provident Fund Rules, 1948

527. A detailed list of the subscriptions realised in cash on behalf of each fund showing the date and amount of each receipt and the name of the person on whose behalf it is paid in, will be submitted by the Treasury Officer with the cash account. The list will be a copy of a register maintained in the treasury.

WithdrawalsProvident Funds