Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 21 in The Bombay Homoeopathic Practitioners' Act, 1959 21. [Preparation of list of persons in practice on the relevant day]. - Deleted by Maharashtra 19 of 1988, Section 11].
