Delhi High Court - Orders
Subhash Virmani And Anr vs Union Of India And Anr on 3 February, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:04.02.2021
20:06:06
$~A-30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 611/2020
SUBHASH VIRMANI AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Sarat Chandra, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.02.2021
1. This hearing has been done through video conferencing.
2. This matter has been listed under the 'Cause List of cases filed between 01.01.2018 to 21.03.2020'.
3. Mr. Sarat Chandra, ld. counsel submits that he has filed the counter affidavits on behalf of Ministry of Health and Family Welfare and Ministry of Finance which is the Respondent No.3. The same are on record. Let rejoinders be filed by the Petitioner.
4. List for hearing on 20th May, 2021.
PRATHIBA M. SINGH, J FEBRUARY 3, 2021 Dj/Ap Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:04.02.2021 13:24