Himachal Pradesh High Court
Ramesh Chander Jaswal vs State Of H.P on 8 July, 2025
Bench: Tarlok Singh Chauhan, Virender Singh
Ramesh Chander Jaswal Vs State of H.P .
Cr.MP(M) No.1592 of 2025 08.07.2025 Present: Mr. H.S.Rana, Advocate for the petitioner.
Mr. Mohinder Zharaick and Mr. H.S. Rawat, Additional Advocates General with Ms. Ranjna Patial, Deputy Advocate General, for the respondent.
Notice. Mr. Mohinder Zharaick and Mr. H.S. Rawat, Additional Advocates General, appear and waive service of notice on behalf of respondent/State.
Status report be filed on or before the next date of hearing.
List on 15.07.2025.
July 08, 2025 ( Virender Singh )
(G.M) Judge
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