Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Ramesh Chander Jaswal vs State Of H.P on 8 July, 2025

Bench: Tarlok Singh Chauhan, Virender Singh

Ramesh Chander Jaswal Vs State of H.P .

Cr.MP(M) No.1592 of 2025 08.07.2025 Present: Mr. H.S.Rana, Advocate for the petitioner.

Mr. Mohinder Zharaick and Mr. H.S. Rawat, Additional Advocates General with Ms. Ranjna Patial, Deputy Advocate General, for the respondent.

Notice. Mr. Mohinder Zharaick and Mr. H.S. Rawat, Additional Advocates General, appear and waive service of notice on behalf of respondent/State.

Status report be filed on or before the next date of hearing.

List on 15.07.2025.





             July 08, 2025                 ( Virender Singh )
                (G.M)                            Judge






                                               ::: Downloaded on - 08/07/2025 21:33:07 :::CIS