Section 60(1)(c) in Motor Vehicles Act, 1939

[Cites 0, Cited by 5] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(c) in Motor Vehicles Act, 1939

(c)if the holder of the permit ceases to [own] [Substituted by Act 100 of 1956, section 54, for 'possess' (w.e.f. 16-2-1956).] the vehicle or vehicles covered by the permit, or

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Union of India - Subsection

Section 60(1)(c) in Motor Vehicles Act, 1939