Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 14 in Bihar Registration Rules, 2008

14. Procedure of registration of documents presented in duplicate triplicate copies etc.

- Where two or more than two copies of the same document is presented for registration at the same time each document shall be separately registered and scanned in the same manner as original one following the procedure described in Rule 7 & 9.