Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in Children Act, 1960 (1)The Administrator may establish and maintain as many children's homes as may be necessary for the reception of neglected children under this Act.
