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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(ii) in The Alipurduar University Act, 2018

(ii)to recommend to the Court, after consulting the respective Faculty Councils for Post-graduate Studies, the establishment of University Colleges, University Departments, institutions, libraries, laboratories and museums for study and research;