Delhi High Court - Orders
Balbir Singh vs Bses Yamuna Power Ltd on 1 May, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 49/2023 & CM APPL. 9947-48/2023
BALBIR SINGH ..... Appellant
Through: Mr. Ravindra S. Garia, Mr. Shashank
Singh and Mr. Madan, Advocates.
versus
BSES YAMUNA POWER LTD ..... Respondent
Through: Mr. Sandeep Prabhakar, Advocate
with Mr. Vikas Mehta, Advocate.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.05.2023 [ The proceeding has been conducted through Hybrid mode ]
1. Owing to matter already fixed for hearing today at 03:30 pm, due to paucity of time, the matter could not be taken up today.
2. List on 09.08.2023.
TUSHAR RAO GEDELA, J MAY 1, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:04.05.2023 16:19:33