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State of Telangana - Section

Section 575 in Greater Hyderabad Municipal Corporation Act, 1955

575. Register books to be supplied.

- The Commissioner shall provide and supply to the registrars a sufficient number of register books of births and of register books of deaths for the registration of the particulars specified in Schedules Q and R, respectively and the pages of each of the said books shall be numbered progressively from the beginning to the end thereof.