Himachal Pradesh High Court
State Of H.P. vs . Peter Chidiebere on 11 April, 2022
Bench: Vivek Singh Thakur, Satyen Vaidya
State of H.P. vs. Peter Chidiebere .
Cr. Appeal No.210 of 2021 11.04.2022 Present: Mr.Kunal Thakur, Deputy Advocate General, for the appellant.
Two weeks' further time is granted, enabling the Office of learned Advocate General to furnish requisite information, to be attached with the bailable warrants to be issued against the respondent.
List for consideration on 05.05.2022.
(Vivek Singh Thakur) Judge (Satyen Vaidya) Judge April 11, 2022 (Purohit) ::: Downloaded on - 11/04/2022 20:12:08 :::CIS