Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Punjab - Subsection Section 32(viii) in The Punjab Motor Vehicles Rules, 1989 (viii)not wilfully deceive or refuse to inform any passenger or intending passengers as to the destination or route of the vehicle or as to the fate for any journey;
