Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297] [Entire Act] State of Punjab - Subsection Section 297(4) in Punjab Jail Manual, 1996 (4)Uniforms shall be got stitched according to the size of each official at the rate fixed by the Government for time to time. Any extra expense shall be borne by the concerned official.