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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(5) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(5)The Registrar shall perform such other duties as may be prescribed or which may be assigned by the [Executive Council] [Words substituted for the word 'Board' by W. B. Act 31 of 1981.] or the Vice-Chancellor.