Delhi High Court - Orders
Commissioner Of Customs (Airport & ... vs M/S R.P. Cargo Handling Services on 2 February, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 223/2019
COMMISSIONER OF CUSTOMS (AIRPORT
& GENERAL) ..... Appellant
Through: Mr. Harpreet Singh, SSC with
Mr. Jatin Kumar Gaur, Adv.
versus
M/S R.P. CARGO HANDLING
SERVICES ..... Respondent
Through: Mr. Priyadarshi Manish, Mrs.
Anjali Jha Manish & Ms. Divya
Rastogi, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 02.02.2023
1. Arguments heard.
2. Order reserved.
VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 2, 2023 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:03.02.2023