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State of Uttar Pradesh - Section

Section 12 in Uttar Pradesh Private Universities Act, 2019

12. Admission and Standards.

(1)Admissions to the different academic programmes shall be made in accordance with the norms to be determined by the admissions committee in accordance with the provisions of the Act, the Statutes, Ordinances made thereunder.
(2)The University shall ensure that the academic standards of the courses offered by the University are in accordance with the guidelines of the Regulatory Bodies.
(3)The teacher student ratio shall be in accordance with the guidelines of the Regulatory Bodies.