Allahabad High Court
Shazade Singh And Anr. vs Nawab Syed Mohammad Mehdi Ali Khan Alias ... on 29 July, 1909
Equivalent citations: 3IND. CAS.954
JUDGMENT
1. We agree with the view taken by our learned brother in this case. The matter now raised has been decided more than once by this Court in the same way and we are not disposed to take any other view which might well open a door to fraud. The appeal is. dismissed with costs.