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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(a) in The West Bengal Correctional Services Act, 1992

(a)the charges or any of the charges mentioned in the warrant or order of his arrest or in the memorandum of charges accompaying such warrant or order, indicate activities of a political nature, or