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State of West Bengal - Section

Section 12 in The Hooghly River Bridge Act, 1969

12. Table of tolls to be published and hung up.

- The Commissioners shall, by notification, publish a table of tolls to be levied under sub-section (1) of section 11 and shall cause copies of such table legibly written in English, Bengali and Hindi to be hung up in some conspicuous place near every toll-bar for the information of all persons required to pay such tolls.