Section 89(1)(e) in Nagpur Improvement Trust Act, 1936

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(1)(e) in Nagpur Improvement Trust Act, 1936

(e)as to the accounts to be kept by the Trust, as to the manner in which such accounts shall be audited and published, and as to the powers of auditors in respect of disallowance and surcharge,

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State of Maharashtra - Subsection

Section 89(1)(e) in Nagpur Improvement Trust Act, 1936