Andhra Pradesh High Court - Amravati
Bommala Bhaskar vs The State Of Andhra Pradesh on 15 October, 2019
Author: T.Rajani
Bench: T. Rajani
SMT. JUSTICE T.RAJANI
WRIT PETITION No. 15457 OF 2019
ORDER:
This writ petition is filed seeking to declare the action of respondent No. 3 in not considering the certificate submitted by the petitioner in certificates verification process for the post of Village Sericulture Assistant notified in Notification No. 01/SERI/2019 dated 26-07-2019 and insisting to produce the latest community certificate with regard to the caste 'Perika Balija' and proceeding with the selection process for the said post as illegal and arbitrary.
2. Heard learned counsel for the petitioner and learned Government Pleader for the respondents.
3. Learned counsel for the petitioner submits that the petitioner was selected for the post of Village Sericulture Assistant but the authorities are insisting for production of latest caste certificate; that in that regard, the petitioner made an application to respondent No. 5 on 02-08-2019 and hence, he needs some more time for producing the said certificate and that if, in the meantime, the selection process is completed, the petitioner would be prejudiced.
4. Learned Government Pleader submits that the selection process is going on and that the post of the petitioner is not yet filled 2 up and no appointment order has been given as against the said post.
5. Hence, in the above circumstances, this Court deems it fit to direct respondent No. 5 to issue caste certificate to the petitioner, if otherwise he is eligible, within a period of ten days from today and on issuance of caste certificate, the latter is directed to produce the same before respondent No. 3 within three days thereafter and till then, selection to the post of the petitioner shall be stayed.
6. The writ petition is disposed of accordingly. Pending miscellaneous applications, if any, shall stand closed in consequence.
___________ T.RAJANI, J.
Date: 15-10-2019.
Note:
Issue C.C. by tomorrow.
B/O JSK 3 SMT. JUSTICE T.RAJANI WRIT PETITION No. 15457 OF 2019 DATE: 15TH OCTOBER, 2019 JSK