Madras High Court
Unknown vs The Agricultural Production ... on 30 August, 2024
Author: Abdul Quddhose
Bench: Abdul Quddhose
W.P.(MD)No.20892 of 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 30.08.2024
CORAM
THE HON'BLE MR.JUSTICE ABDUL QUDDHOSE
W.P.(MD)No.20892 of 2017
and
W.M.P.(MD)Nos.17196 to 17199 of 2017 & 29 of 2018
1.T.Kannan
2.X.Sebastian Britto Raj
3.T.Kasthuri Bai
4.A.Kumanavel
5.B.Karthikeyan
6.V.Tamil Selvam
7.M.Soundararajan
8.V.Senthilkumar
9.N.Rubalatha
10.T.Raja
11.A.Gerard
12.K.R.Latha
13.L.Wanmalar Theresa
14.A.Magesh
15.K.Palanivel
16.T.Kannadevan
17.S.Nirmalatha
18.K.Chandra
19.A.Alaguvel
20.S.Saravanan
21.R.Sivakumar
https://www.mhc.tn.gov.in/judis
1/8
W.P.(MD)No.20892 of 2017
22.P.Senapathi
23.S.Shanthi
24.C.Santhi
25.P.Rajamani
26.D.Manickavasagam
27.A.Sivaprakash
28.N.Arivalagan
29.P.Sivakumar
30.D.Gnanasoundar
31.M.Jeyachandran
32.R.Ramesh Kumar
33.A.R.Srinivasan
34.R.Hilda Kanmani
35.R.Dhanalakshmi
36.M.Vallatharasan
37.G.Tamilselvan
38.S.Krishnan
39.V.Lakshmi Narayanan
40.R.Ponnudurai
41.N.Karuppasamy
42.C.Pubalan
43.A.G.Baby Meenakshi
44.K.A.Velliangiri
45.A.D.Nagarajan
46.K.Sakthivel
47.T.Baskaran
48.T.Saravanaperumal
49.N.Sathiamoorthy
50.A.Vijayan
51.P.Ilango
https://www.mhc.tn.gov.in/judis
2/8
W.P.(MD)No.20892 of 2017
52.P.Indra
53.P.Baskaran
54.S.Ganesan
55.S.Chitra
56.M.Sumathi
57.V.R.Ramachandiran
58.J.Radhakrishnan
59.K.Natarajan
60.K.Kumanan
61.R.Sridar
62.L.Ayyappan
63.C.Ezhilan
64.K.Karunanidhi
65.V.Selvaraju
66.S.R.Poongodi
67.T.Durairaj
68.V.Ilango
69.K.Dhanalakshmi
70.V.S.Pushpanathan
71.N.Baskaran
72.M.Kothilmozhian
73.G.Rooban Kumar
74.S.Nagarajan
75.K.Ramesh
76.R.Selvi
77.J.Shanthi Sagaya Seeli
78.R.Rajavel
79.C.Rajesh
80.S.Padmavathy
81.M.Paraman
https://www.mhc.tn.gov.in/judis
3/8
W.P.(MD)No.20892 of 2017
82.M.Velmurugan
83.P.David Sundar Singh : Petitioners
Vs.
1.The Agricultural Production Commissioner and
Secretary to the Government,
Department of Agriculture,
Fort St. George,
Chennai – 600 009.
2.The Chief Engineer,
(Agricultural Engineering),
No.487, Anna Saalai,
Nandanam,
Chennai – 600 035.
3.K.Suganthi
4.T.Subramanian : Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of
India, praying for a Writ of Certiorarified Mandamus, to call for the
records pertaining to the impugned seniority list in the post of
Assistant Engineer signed on 10.04.2017, on the file of the second
respondent and quash the same as illegal and consequently to direct
the respondents 1 and 2 to prepare the seniority of the petitioners in
the post of Assistant Engineers, taking the date of initial appointment
https://www.mhc.tn.gov.in/judis
4/8
W.P.(MD)No.20892 of 2017
as regularized vide the G.O.Ms.No.94, Agriculture (Ve.Ni.3)
Department, dated 26.05.2012 and accordingly promote the
petitioners as the Assistant Executive Engineers within the time
stipulated by this Court.
For Petitioner : Mr.M.Muniyasamy
For Respondents 1 & 2 : Mr.G.Suriya Ananth
Additional Government Pleader
For Respondent No.4 : Mr.V.P.Rajan
ORDER
It is brought to the notice of this Court by learned Additional Government Pleader for the official respondents that subsequent to the filing of this Writ Petition, promotion has been given to the petitioner and therefore, nothing survives for adjudication in this Writ Petition.
2.The petitioner has challenged the seniority panel in this writ petition. The Writ Petition was filed in the year 2017. Learned Counsel for the petitioner also admits that promotion was given to the petitioner subsequent to the filing of this Writ Petition. In view of the same, nothing survives for further adjudication in this Writ Petition.
https://www.mhc.tn.gov.in/judis 5/8 W.P.(MD)No.20892 of 2017
3.Accordingly, this Writ Petition stands dismissed as infructuous. There shall be no order as to costs. Consequently, connected miscellaneous petitions are closed.
30.08.2024
Index :Yes / No
Internet : Yes / No
NCC : Yes/No
MR
https://www.mhc.tn.gov.in/judis 6/8 W.P.(MD)No.20892 of 2017 To
1.The Agricultural Production Commissioner and Secretary to the Government, Department of Agriculture, Fort St. George, Chennai – 600 009.
2.The Chief Engineer, (Agricultural Engineering), No.487, Anna Saalai, Nandanam, Chennai – 600 035.
https://www.mhc.tn.gov.in/judis 7/8 W.P.(MD)No.20892 of 2017 ABDUL QUDDHOSE, J.
MR W.P.(MD)No.20892 of 2017 30.08.2024 https://www.mhc.tn.gov.in/judis 8/8