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Madras High Court

Unknown vs The Agricultural Production ... on 30 August, 2024

Author: Abdul Quddhose

Bench: Abdul Quddhose

                                                                               W.P.(MD)No.20892 of 2017

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 30.08.2024

                                                        CORAM

                                  THE HON'BLE MR.JUSTICE ABDUL QUDDHOSE

                                            W.P.(MD)No.20892 of 2017
                                                           and
                                     W.M.P.(MD)Nos.17196 to 17199 of 2017 & 29 of 2018


                    1.T.Kannan
                    2.X.Sebastian Britto Raj
                    3.T.Kasthuri Bai
                    4.A.Kumanavel
                    5.B.Karthikeyan
                    6.V.Tamil Selvam
                    7.M.Soundararajan
                    8.V.Senthilkumar
                    9.N.Rubalatha
                    10.T.Raja
                    11.A.Gerard
                    12.K.R.Latha
                    13.L.Wanmalar Theresa
                    14.A.Magesh
                    15.K.Palanivel
                    16.T.Kannadevan
                    17.S.Nirmalatha
                    18.K.Chandra
                    19.A.Alaguvel
                    20.S.Saravanan
                    21.R.Sivakumar

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                                             W.P.(MD)No.20892 of 2017

                    22.P.Senapathi
                    23.S.Shanthi
                    24.C.Santhi
                    25.P.Rajamani
                    26.D.Manickavasagam
                    27.A.Sivaprakash
                    28.N.Arivalagan
                    29.P.Sivakumar
                    30.D.Gnanasoundar
                    31.M.Jeyachandran
                    32.R.Ramesh Kumar
                    33.A.R.Srinivasan
                    34.R.Hilda Kanmani
                    35.R.Dhanalakshmi
                    36.M.Vallatharasan
                    37.G.Tamilselvan
                    38.S.Krishnan
                    39.V.Lakshmi Narayanan
                    40.R.Ponnudurai
                    41.N.Karuppasamy
                    42.C.Pubalan
                    43.A.G.Baby Meenakshi
                    44.K.A.Velliangiri
                    45.A.D.Nagarajan
                    46.K.Sakthivel
                    47.T.Baskaran
                    48.T.Saravanaperumal
                    49.N.Sathiamoorthy
                    50.A.Vijayan
                    51.P.Ilango


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                                                W.P.(MD)No.20892 of 2017

                    52.P.Indra
                    53.P.Baskaran
                    54.S.Ganesan
                    55.S.Chitra
                    56.M.Sumathi
                    57.V.R.Ramachandiran
                    58.J.Radhakrishnan
                    59.K.Natarajan
                    60.K.Kumanan
                    61.R.Sridar
                    62.L.Ayyappan
                    63.C.Ezhilan
                    64.K.Karunanidhi
                    65.V.Selvaraju
                    66.S.R.Poongodi
                    67.T.Durairaj
                    68.V.Ilango
                    69.K.Dhanalakshmi
                    70.V.S.Pushpanathan
                    71.N.Baskaran
                    72.M.Kothilmozhian
                    73.G.Rooban Kumar
                    74.S.Nagarajan
                    75.K.Ramesh
                    76.R.Selvi
                    77.J.Shanthi Sagaya Seeli
                    78.R.Rajavel
                    79.C.Rajesh
                    80.S.Padmavathy
                    81.M.Paraman


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                                                                       W.P.(MD)No.20892 of 2017



                    82.M.Velmurugan
                    83.P.David Sundar Singh                               : Petitioners


                                                      Vs.

                    1.The Agricultural Production Commissioner and
                       Secretary to the Government,
                       Department of Agriculture,
                       Fort St. George,
                       Chennai – 600 009.


                    2.The Chief Engineer,
                       (Agricultural Engineering),
                       No.487, Anna Saalai,
                       Nandanam,
                       Chennai – 600 035.


                    3.K.Suganthi
                    4.T.Subramanian                                       : Respondents



                    PRAYER: Writ Petition filed under Article 226 of the Constitution of

                    India, praying for a Writ of Certiorarified Mandamus, to call for the

                    records pertaining to the impugned seniority list in the post of

                    Assistant Engineer signed on 10.04.2017, on the file of the second

                    respondent and quash the same as illegal and consequently to direct

                    the respondents 1 and 2 to prepare the seniority of the petitioners in

                    the post of Assistant Engineers, taking the date of initial appointment

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                                                                                    W.P.(MD)No.20892 of 2017

                    as     regularized        vide    the   G.O.Ms.No.94,      Agriculture      (Ve.Ni.3)

                    Department,           dated      26.05.2012    and   accordingly      promote       the

                    petitioners as the Assistant Executive Engineers within the time

                    stipulated by this Court.



                                       For Petitioner              : Mr.M.Muniyasamy
                                       For Respondents 1 & 2 : Mr.G.Suriya Ananth
                                                                   Additional Government Pleader
                                       For Respondent No.4         : Mr.V.P.Rajan


                                                            ORDER

It is brought to the notice of this Court by learned Additional Government Pleader for the official respondents that subsequent to the filing of this Writ Petition, promotion has been given to the petitioner and therefore, nothing survives for adjudication in this Writ Petition.

2.The petitioner has challenged the seniority panel in this writ petition. The Writ Petition was filed in the year 2017. Learned Counsel for the petitioner also admits that promotion was given to the petitioner subsequent to the filing of this Writ Petition. In view of the same, nothing survives for further adjudication in this Writ Petition.

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3.Accordingly, this Writ Petition stands dismissed as infructuous. There shall be no order as to costs. Consequently, connected miscellaneous petitions are closed.





                                                                    30.08.2024

                    Index           :Yes / No
                    Internet       : Yes / No
                    NCC             : Yes/No
                    MR




https://www.mhc.tn.gov.in/judis 6/8 W.P.(MD)No.20892 of 2017 To

1.The Agricultural Production Commissioner and Secretary to the Government, Department of Agriculture, Fort St. George, Chennai – 600 009.

2.The Chief Engineer, (Agricultural Engineering), No.487, Anna Saalai, Nandanam, Chennai – 600 035.

https://www.mhc.tn.gov.in/judis 7/8 W.P.(MD)No.20892 of 2017 ABDUL QUDDHOSE, J.

MR W.P.(MD)No.20892 of 2017 30.08.2024 https://www.mhc.tn.gov.in/judis 8/8