Punjab-Haryana High Court
Usha Goel And Others vs Sanjay Jain on 19 September, 2012
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
CRR No. 2015 of 2009 (O&M)
Date of decision: 19.9.2012
Usha Goel and Others ......Petitioners
Versus
Sanjay Jain ......Respondent
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: None for the petitioners.
Mr.Manoj Bajaj,Advocate for the respondent
****
SABINA, J.
None has appeared on behalf of the petitioners. Yesterday also, none had appeared on behalf of the petitioners. Accordingly, this petition is dismissed for want of prosecution.
(SABINA) JUDGE September 19, 2012 arya