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State of Uttar Pradesh - Section
Section 8 in Uttar Pradesh Tax on Entry of Goods Into Local Areas Rules, 2008
8. Details of goods, consumed, used, sold or otherwise disposed .................. (In Rupees)
| S. No. | Name of goods | consumption, use, sale or otherwise disposal ofgoods by dealer | |||||
| Sale in the course of Inter | State trade and commerce or in the course ofexport or transfer of goods otherwise than by way of sale | Sale within UP but outside local area | Sale within local area | Value goods consumed or used | Value of goods of goods otherwise disposed asspecified in sub-clause (a), (c)and (e) of sub- section (1) andsub-section (2) of Section 5 | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | |
| Total |