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State of Uttar Pradesh - Section

Section 8 in Uttar Pradesh Tax on Entry of Goods Into Local Areas Rules, 2008

8. Details of goods, consumed, used, sold or otherwise disposed .................. (In Rupees)

S. No. Name of goods consumption, use, sale or otherwise disposal ofgoods by dealer
    Sale in the course of Inter State trade and commerce or in the course ofexport or transfer of goods otherwise than by way of sale Sale within UP but outside local area Sale within local area Value goods consumed or used Value of goods of goods otherwise disposed asspecified in sub-clause (a), (c)and (e) of sub- section (1) andsub-section (2) of Section 5
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