Delhi High Court - Orders
Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt.Ltd. And Ors on 27 May, 2024
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 468/2023, CC(COMM) 14/2023, I.A. 13568/2023, I.A.
13571/2023, I.A. 13572/2023, CC(COMM) 5/2024, I.A. 4154/2024,
I.A. 4155/2024 & I.A. 10814/2024
RAMANLAL KISHANDAS KOTHARI AND ANR ..... Plaintiffs
Through: Mr. Animesh Rastogi, Ms. Sandhya
Thakkar, Ms. Neha Rastogi, Mr.
Vibhav Singh and Mr. Chirag
Kapoor, Advs.
versus
ASKA EQUIPMENTS PVT.LTD. AND ORS. ..... Defendants
Through: Mr. Saikrishna Rajagopal, Ms. Sneha
Jain, Ms. Garima Sawhney, Mr.
Amitavo Mitra, Ms. Priyam Lizmary
Cherian and Mr. Ayush Saxena,
Advs. for D-1.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 27.05.2024
1. List on 11th July, 2024.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 27, 2024/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/05/2024 at 00:07:57