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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(1)The Finance Committee shall consist of the following persons, namely:-
(a) the Vice-Chancellor Chairperson;
(b) the Secretary to the Government of HimachalPradesh, Department of Finance or his nominee not below the rankof Special Secretary (Finance) to the Government of HimachalPradesh Member;
(c) the Secretary to the Government of HimachalPradesh, Department of the Higher Education or his nominee notbelow the rank of Special Secretary (Higher Education) to theGovernment of Himachal Pradesh. Member;
(d) two members of the committee to benominated by the Chairperson from the Principals of constituentcolleges Member;
(e) the Registrar Member; and
(f) the Finance Officer Member Secretary.