Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(4)(k) in The Orissa Electricity Reform Act, 1995

(k)establish a tariff or to calculate its charges from time to time; in accordance with the requirements prescribed by the Commission.