Rajasthan High Court - Jaipur
Amit Vyas vs Pramila Alias Ranjana on 22 July, 2021
Bench: Sangeet Lodha, Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Review Petition No. 79/2018
Amit Vyas
----Petitioner
Versus
Pramila Alias Ranjana
----Respondent
Connected With D.B. Civil Miscellaneous Appeal No. 1709/2020 Amit Vyas Son Of Shri Suresh Chand Vyas,
----Petitioner Versus Smt. Ranjana W/o Amit Vyas, D/o Sh. Mahesh Chand Beenda,
----Respondent D.B. Civil Miscellaneous Appeal No. 1712/2020 Amit Vyas Son Of Shri Suresh Chand Vyas,
----Petitioner Versus Smt. Primila @ Smt. Ranjana W/o Amit Vyas, D/o Sh. Mahesh Chand Beenda,
----Respondent D.B. Civil Miscellaneous Appeal No. 1718/2020 Amit Vyas S/o Shri Suresh Chand Vyas
----Petitioner Versus Pramila @ Ranjana W/o Amit Vyas D/o Mahesh Chand Beenda
----Respondent For Petitioner(s) : Mr. Vijay Bahadur Srivastava through VC Mr. Mohit Sharma for Mr. Manoj Kumar Bhardwaj For Respondent(s) : Ms. Anubha Singh for Mr. Vijay Singh Poonia HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 22/07/2021 (Downloaded on 22/07/2021 at 09:23:25 PM) (2 of 2) [CRW-79/2018] D.B. Civil Review Petition No. 79/2018:-
On account of poor connectivity, hearing through Video Conferencing could not be materialized.
List the matter in the next week.
D.B. Civil Miscellaneous Appeal No. 1709/2020:-
The defect No.9 pointed out by the Registry is waived. Learned counsel appearing for the appellant may remove the remaining defects pointed out by the Registry within a period of two weeks, failing which the appeal shall stand dismissed without reference to the Court.
D.B. Civil Miscellaneous Appeal No. 1712/2020:-
The Defect No.6 pointed out by the Registry is waived. D.B. Civil Miscellaneous Appeal No. 1718/2020:-
The defect No.4 pointed out by the Registry is waived. Learned counsel appearing for the appellant may remove the remaining defects pointed out by the Registry within a period of two weeks, failing which the appeal shall stand dismissed without reference to the Court.
(MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J Manish/Madan/31-34 (Downloaded on 22/07/2021 at 09:23:25 PM) Powered by TCPDF (www.tcpdf.org)