Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223(3)] [Section 223] [Entire Act] State of Tamilnadu - Subsection Section 223(3)(b) in Tamil Nadu District Municipalities Act, 1920 (b)grant permission to retain such work, but such permission shall not exempt such owner from proceedings for contravening the provisions of sub-section (1).]