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[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Bihar - Subsection

Section 298(1)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)take on spot or otherwise such evidence of any person which he may deem necessary for the purpose of any examination or enquiry connected with such building or other construction work directly or indirectly: