Section 13(1)(c) in The Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977

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State of Gujarat - Subsection

Section 13(1)(c) in The Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977

(c)fraudulently makes or causes or allows to be made wrong entry in, or fraudulently omits or causes or allows to be omitted any entry from, any statement furnished or any accounts or register, or

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State of Gujarat - Subsection

Section 13(1)(c) in The Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977