Orissa High Court
State Of Orissa vs Dileswar Suna .... Opposite Party(S) on 12 February, 2026
Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLLP No.79 of 2009
State of Orissa .... Petitioner(s)
Mr. Tej Kumar, ASC
-versus-
Dileswar Suna .... Opposite Party(s)
None
CORAM:
HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
ORDER
Order No. 12.02.2026 12.
1. This matter is taken up through hybrid arrangement.
2. Though the names of Mr. B.K. Nayak, A.K. Sahoo & S. Pradhan have been reelected in the cause list for Opposite Party, nobody appears at the time of call.
3. Learned counsel for the Petitioner-State is present.
4. List this matter on 8th April, 2026.
(Dr. Sanjeeb K Panigrahi) Signature Not Verified Judge Digitally Signed Signed by: SIPUN BEHERA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 13-Feb-2026 10:43:00 Sipun Page 1 of 1