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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The National Housing Bank (Tax Saving) Term Deposit Scheme, 2008

(b)"depositor" means-
(i)An individual; or
(ii)A Hindu Undivided Family by whom money is deposited in the term deposit in accordance with this scheme;