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[Cites 0, Cited by 1] [Section 402(1)] [Section 402] [Entire Act]

Union of India - Subsection

Section 402(1)(b) in The Merchant Shipping Act, 1958

(b)in assisting a vessel or saving the cargo or equipment of a vessel which is wrecked, stranded or in distress at any place on or near the coasts of India; or