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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(e) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(e)"Turnover" means handing over of operation and maintenance responsibilities of water supply and drainage systems of the-
(i)entire distribution system below main canals, comprising distributaries and water courses including minor irrigation sources like irrigation tanks; and
(ii)field and minor drains within the jurisdiction of the Farmers' Organisation.