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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(3) in The Jharkhand State Agricultural University Act, 2000

(3)The term of Non-Official members of the Board of Management can be extended for a period not exceeding six months by the Chancellor:Provided that a member elected or appointed as representative of any body shall be deemed to vacate office with effect from the date on which he ceases to be a member of the body which elected or appointed him.