Himachal Pradesh High Court
M/S Sbc Biotech vs . Excise & Taxation Commissioner on 7 March, 2022
Bench: Sabina, Satyen Vaidya
M/s SBC Biotech vs. Excise & Taxation Commissioner .
Civil Revision No.43 of 2017 07.03.2022 Present: Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for the respondents/State.
CMP No.1892 of 2022 No ground for listing the matter for early hearing.
Dismissed.
( Sabina )
Judge
( Satyen Vaidya )
March 07, 2022 Judge
(Yashwant)
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