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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

State of Jharkhand - Subsection

Section 92(4)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)prepare sufficient number of Hue and Cry notices containing photograph and physical description of the missing child to be sent for publication.