Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 29 November, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020, CM APPL. 40910/2023
MUKESH KUMAR ..... Appellant
Through:
versus
EDCIL (INDIA) LTD & ORS ..... Respondents
Through: Mr. Rajesh Kumar, SPC with Mr.
Shivam, Mr. Ramneet, Advs.
Mr. KC Dubey, Mr. R. Dubey, Mr.
Abhay, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 29.11.2023
List on 02.04.2024.
JASMEET SINGH, J
NOVEMBER 29, 2023/DM
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