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Union of India - Section

Section 21 in First Statutes of the Indian Institute of Petroleum and Energy, 2018

21. Conferment and withdrawal of Degrees, Diplomas, Honorary Degrees, etc.

(1)The Board may, on the recommendation of the Senate, approve the conferment of Degrees, Diplomas, Honorary Degrees, etc.
(2)The Board may, on the recommendation of the Senate, by a special resolution passed by a majority of not less than two-thirds of the members present and voting, withdraw any degree, academic distinction and honorary degrees conferred or any certificate or diploma awarded by the Institute for good and sufficient cause:Provided that no such resolution shall be passed until a notice has been given to that person calling upon him/her to show cause within such time as may be specified in the notice why such a resolution should not be passed and until his/her objections, if any, and any evidence he may produce in support of them, have been considered by the Board.