Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 1 in Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011

1. Short title, extent and commencement.

(1)This Act may be called the Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011.
(2)It extends to the whole of the State of Kerala.
(3)It shall come into force at once.