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Union of India - Section

Section 45 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

45. Qualifications.

- A candidate for this certificate must possess a First Class Combined Steam and Motor Certificate, or a First Class Engineer's Certificate for the one motive power endorsed for the other, or a First Class Certificate of Service, but in not required to have performed any additional sea service.Admission To Examinations And Award Of Certificates