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State of Gujarat - Section

Section 11 in Gujarat Panchayats (Amendment) Act, 1976

11. Repeal of President's Acts No. 8 of 1974 and No. 1 of 1975 and Guj. Ord. No. 3 of 1975.- The Gujarat Panchayats (Amendment) Act, 1974 (President's Act No. 8 of 1974), the Gujarat Panchayats (Amendment) Act, 1975 (President's Act No. 1 of 1975) and the Gujarat Panchayats (Amendment) Ordinance, 1975 (Guj. Ord. No. 3 of 1975) are hereby repealed and the provisions of sections 7 and 25 of the Bombay General Clauses Act, 1904 (Bom. I of 1904) shall apply to such repeal as if the said Acts and Ordinance were enactments.