Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Uttarakhand - Subsection Section 71(2) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (2)The information regarding the meeting of the Board shall be sent to all members of the Board before one week of the date of said meeting.
