Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 742(6)] [Section 742] [Entire Act]

Bengal Presidency - Subsection

Section 742(6)(E) in Police Regulations, Bengal , 1943

(E)Recruitment by departmental promotion from the rank of head constable of the Armed Branch: (a) Qualifications for Departmental candidates for promotion to the rank of Sub-Inspector of Police - (a) A head constable shall -