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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(iii) in The Orissa Fire Service Act, 1993

(iii)for giving rewards to persons who have given notice of fires and to those who have rendered effective service to the Fire Service on the occasion of fires in case of their accidents which rendering such service, or to their dependents where such accidents result in the death of such persons;