Allahabad High Court
Union Of India Thru Secy. And 3 Others vs Khursheed Alam And Another on 7 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 34239 of 2014 Petitioner :- Union Of India Thru Secy. And 3 Others Respondent :- Khursheed Alam And Another Counsel for Petitioner :- Harish Chandra Dubey Counsel for Respondent :- L.M. Singh Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
As prayed, list this matter after two weeks to enable learned counsel to file supplementary affidavit.
Order Date :- 7.7.2014 M.A.A. ( Rajan Roy, J.) ( S.K. Singh, J. )