Rajasthan High Court - Jaipur
Atar Singh Son Of Shri Amar Singh, By ... vs State Of Rajashtan Through P.P on 24 May, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 4742/2018
Atar Singh Son Of Shri Amar Singh, By Caste Rajput
----Petitioner
Versus
State Of Rajashtan Through P.p.
----Respondent
For Petitioner(s) : Mr.D.S.Jadaun For Respondent(s) : Mr.Ram Chandra Sharma For State Mr.Arvind Bhadu,PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 24/05/2019 List after four weeks.
Till then, the interim order, if any, shall continue.
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