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State of Rajasthan - Section

Section 25 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

25. Scrutiny of applications.

- The Committee shall scrutinize the applications received and merit shall be prepared by the Committee on the basis of such weightage as may be specified by the State Government for the marks obtained in Secondary or its equivalent examination and such marks as may be specified by the State Government having regard to experience, exceeding one year acquired by persons working in Madarsa registered by the Madarsa Board or in Madarsa Board other than those working through placement agency.Explanation. - Wherever percentage of the marks cannot be ascertained due to grade awarded to the candidate in the particular examination, the median of the grade awarded to the candidate in such examination shall be basis for the preparation of the merit list.