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[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(9)(a) in The Prevention Of Food Adulteration Act, 1954

(a)vexatiously and without any reasonable grounds of suspicion seizes any article of food [or adulterant] [ Inserted by Act 34 of 1976, Section 8 (w.e.f. 1-4-1976).]; or